Section 48(1) in The Delhi Narcotic Drugs Rules, 1985
(1)The following rules made under the Opium Act, 1878 and the Dangerous Drugs Act, 1930, are hereby repealed-(i)The Delhi Opium Rules, 1957;(ii)The Delhi Opium (Restriction on Oral Consumption) Rules,, 1958;(iii)The Delhi Poppy Head Rules, 1961;(iv)The Delhi Poppy Head Auction Rules, 1968; and(v)The Delhi Manufactured Drugs Rules, 1962.
