Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 554] [Entire Act] State of Odisha - Subsection Section 554(5) in The Orissa Municipal Corporation Act, 2003 (5)Every person to whom a licence is granted by the Commissioner under Sub-section (4) shall keep such licence in or upon the premises, if any to which it relates.
