Himachal Pradesh High Court
State Of H.P. vs Geeta Singh on 12 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
State of H.P. vs.Geeta Singh .
Cr.MMO No. 54 of 2021 12.04.2022 Present: M/s Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with Mr. Amit Kumar Dhumal, Deputy Advocate General and Mr. Sunny Datwalia, Assistant Advocate General for the petitioner.
Mr. Vishwa Bhushan, Advocate for the respondent.
Heard in part. List for continuation, as prayed for, on 18.04.2022. r (Ajay Mohan Goel) Judge April 12, 2022 (narender) ::: Downloaded on - 12/04/2022 20:11:49 :::CIS