Delhi High Court - Orders
Ntpc Limited vs Era Infra Engineering Limited on 2 April, 2026
$~31 and 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 457/2023 & I.A. 22298/2023
NTPC LIMITED .....Petitioner
Through: Mr. Adarsh Tripathi, Mr. Vikram
Singh Baid and Mr. Ajitesh Garg,
Advs.
versus
ERA INFRA ENGINEERING LIMITED .....Respondent
Through: Mr. Anirban Bhattacharya, Adv.
34
+ O.M.P. (COMM) 511/2025 & I.A. 30137/2025
NTPC LIMITED SIMHADRI
.....Petitioner
Through: Mr. Adarsh Tripathi, Mr. Vikram
Singh Baid and Mr. Ajitesh Garg,
Advs.
versus
ERA INFRA ENGINEERING LTD.
.....Respondent
Through: Mr. Anirban Bhattacharya, Adv.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 02.04.2026
1. Learned counsel for the respondent contends that attempts are being made to settle the dispute.
2. Put up on 18.05.2026.
AVNEESH JHINGAN, J APRIL 2, 2026/PA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2026 at 21:07:02