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Delhi High Court - Orders

Ntpc Limited vs Era Infra Engineering Limited on 2 April, 2026

                          $~31 and 34
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 457/2023 & I.A. 22298/2023
                                    NTPC LIMITED                                                                           .....Petitioner
                                                                  Through:            Mr. Adarsh Tripathi, Mr. Vikram
                                                                                      Singh Baid and Mr. Ajitesh Garg,
                                                                                      Advs.
                                                 versus
                                    ERA INFRA ENGINEERING LIMITED            .....Respondent
                                                 Through: Mr. Anirban Bhattacharya, Adv.

                          34
                          +         O.M.P. (COMM) 511/2025 & I.A. 30137/2025
                                    NTPC LIMITED SIMHADRI
                                                                                                           .....Petitioner
                                                                  Through:            Mr. Adarsh Tripathi, Mr. Vikram
                                                                                      Singh Baid and Mr. Ajitesh Garg,
                                                                                      Advs.
                                                 versus
                                    ERA INFRA ENGINEERING LTD.
                                                                                                           .....Respondent
                                                                  Through:            Mr. Anirban Bhattacharya, Adv.
                                    CORAM:
                                    HON'BLE MR. JUSTICE AVNEESH JHINGAN
                                                      ORDER

% 02.04.2026

1. Learned counsel for the respondent contends that attempts are being made to settle the dispute.

2. Put up on 18.05.2026.

AVNEESH JHINGAN, J APRIL 2, 2026/PA This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2026 at 21:07:02