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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(5) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(5)Where an Aqua-culture Seed Inspector seizes any record, register, document or any other material object under clause (d) of sub-section (1) of section 13, he shall, as soon as may be, inform a Magistrate and take his orders as to the custody thereof.