Punjab-Haryana High Court
Suman Bala vs Dewa Nand Sharma on 10 January, 2019
Author: Rekha Mittal
Bench: Rekha Mittal
In the High Court of Punjab and Haryana at Chandigarh
FAO No. 1135 of 2003
Date of Decision: 10.1.2019
Suman Bala
---Appellant
versus
Dewa Nand Sharma alias Neeta and others
---Respondents
Coram: Hon'ble Mrs. Justice Rekha Mittal
Present: Mr. P.S.Khurana, Advocate
for the appellant
Mr. R.N.Singal, Advocate,
for the insurance company/respondent No. 3
***
Rekha Mittal, J.
For orders, see FAO No. 1134 of 2003 titled "Gulshan Kumar and others vs. Dewa Nand Sharma and others", decided on even date.
(Rekha Mittal) Judge 10.1.2019 PARAMJIT Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 20-01-2019 23:01:03 :::