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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4)(b) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

(b)the date, time and place of hearing objections; provided that no more than four days shall intervene between the publication and date of hearing objections.