Punjab-Haryana High Court
Devinder Kumar Bajaj And Another vs Subhash Chand Saini on 31 January, 2019
Author: Shekher Dhawan
Bench: Shekher Dhawan
In the High Court of Punjab and Haryana, at Chandigarh
Criminal Misc. No. M-55652 of 2018
Date of Decision: 31.01.2019
Devinder Kumar Bajaj and Another
... Petitioner(s)
Versus
Subhash Chand
... Respondent(s)
CORAM: Hon'ble Mr. Justice Shekher Dhawan.
Present: Mr. B.S.Kathuria, Advocate
for the petitioner(s).
Shekher Dhawan, J.
Learned counsel for the petitioners submitted that he may be permitted to withdraw the present petition with liberty to the petitioners to avail alternative remedy, available to them, as per law.
Dismissed as withdrawn with the liberty aforesaid.
(Shekher Dhawan) Judge January 31, 2019 "DK"
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