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[Cites 0, Cited by 0] [Section 138(4)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(4)(b) in The Coal Mines Regulations, 2017

(b)adequate precautions shall be taken to prevent danger to persons from any noxious, asphyxiating or inflammable gases, flame, steam and ejected or rolling down hot material, explosion of water gas, and falling into crevices or pot holes, that may occur in the area on fire;