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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(b) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(b)In the case of a subscriber who was not in service of the Board on the 31st day of March of the preceding year, the emoluments to which he was entitled on the day he joins the Fund.