Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 3 in Calcutta High Court Contempt of Courts Rules, 1975

3.

Every petition shall be expressed to be made in the "Special Jurisdiction" of this Court provided that every petition for civil contempt shall be expressed to be made in the "Special Civil Jurisdiction" and that every petition for criminal contempt in the "Special Criminal Jurisdiction".