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State of Kerala - Section

Section 123 in The Kerala Panchayat Buildings Rules, 2011

123. Protective Wall.

(1)Every tower erected on the ground and through which electric power is transmitted or passed shall be provided with protective wall or grill at a minimum distance of one metre from any point of the base.
(2)The wall or grill shall have a minimum of 1.20 metres height and shall be kept under lock and key, if provided with door.