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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(m) in The Coal Mines Regulations, 2011

(m)Unless the Automatic Contrivance shall be fully engaged, either automatically or by the winding engineman, whenever persons are to be lowered or raised and an automatic indicator shall be provided in such a position to indicate the banksman that that Automatic Contrivance is fully engaged.