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[Cites 0, Cited by 0] [Section 2050] [Entire Act]

Union of India - Subsection

Section 2050(q) in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988

(q)"Property" means assets of every kind, whether corporal or in corporal, movable or immovable, tangible or intangible, and legal documents or Instruments evidencing title to, or Interest in, such assets: