Bombay High Court
Unicon Connector Pvt. Ltd vs Hindustan Copper Ltd And 3 Ors on 29 July, 2021
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
Digitally signed by
SMITA SMITA JOHNSON
JOHNSON GONSALVES
Date: 2021.07.30
GONSALVES 10:33:34 +0530
sg 11. ial14637-21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.14637 OF 2021
IN
SUMMONS FOR JUDGMENT NO.69 OF 2017
IN
COMMERCIAL SUMMARY SUIT NO.252 OF 2017
Unicon Connector Pvt. Ltd. ...Applicant/Defendant No.3
In the matter between:
Hindustan Copper Ltd. ...Plaintiff
vs.
Vijaya Bank & Ors. ...Defendants
.....
Mr. Sahil Hariani, a/w. Mr. Nirman Sharma, i/b. M/s. Desai & Diwanji, for
Applicant/Defendant No.3 in Suit.
Mr. Shriram S. Kulkarni, a/w. Mr. Sachin Chavan, for the Plaintiff.
Mr. Madhur Rai, i/b. PRS Legal, for Defendant No.1.
....
CORAM : DAMA SESHADRI NAIDU, J.
DATED : 29 JULY 2021 P.C. :
. In the application filed by the third Defendant, the Plaintiff and other parties want to file their replies. Post the matter on 12 August 2021. In the meanwhile, if any party to the proceedings approaches the Registry, it will supply, on his expense, copies of the documents the First Defendant has deposited with it.
(DAMA SESHADRI NAIDU, J. ) Pg 1 of 1