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[Cites 0, Cited by 1] [Section 1(3)] [Section 1] [Entire Act]

Bengal Presidency - Subsection

Section 1(3)(i) in Bengal Tenancy Act, 1885

(i)Calcutta, that is to say, the area described in Schedule I to the Calcutta Municipal Act, 1923, but excluding the area added to Calcutta as defined in clause (i) of section 3 of that Act;