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State of Uttar Pradesh - Section
Section 21 in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992
21. Scale of pay.
- The scales of pay admissible to persons appointed to the various categories of posts in the service, shall be such as may be determined by the Government from time to time.| Name of post | Scale of pay* | |
| 1. | Assistant Accountant. | 1,200-30-1,560-E.B.-40-2,040. |
| 2. | Accountant | 1,400-10-1,600-50-2,300-E.B.-60-2,600 |
| 3. | Junior Auditor | 1,200-30-1,560- E.B-40-2,040. |
| 4. | Senior Auditor | 1,400-10-1,600-50-2,300-E.B.-60-2,600 |