Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(d) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(d)permit any person, who has purchased any resin within Uttar Pradesh outside any area to which this Chapter applies to transport it to any area to which this Chapter applies for the manufacture of resin products.