Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 245 in The Navy (Pay And Allowances) Regulations, 1966

245. Advance for purchase of motor car.

- Officers serving with Indian missions abroad shall be entitled to advance for the purchase of motor cars. The provisions of regulations 236 to 244 shall apply mutatis mutandis, except that the competent authority to sanction the advance in these cases shall be the Central Government.