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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(c) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(c)In case, of pouring member stops supply to the society and does not resume milk supply, within 180 days from the date of last supply, his subscription stands lapsed and he forfeits his right for claim of assistance on any eventuality. The subscription gets renewed, provided that the member agrees to deduct rupees twenty five from the future milk bills of the subscriber.