Bombay High Court
Raju Bhagwat Jhankar vs The State Of Maharashtra Through The ... on 1 March, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 33965 OF 2018
Raju Bhagwat Jhankar ....Petitioner
V/S
The State Of Maharashtra Through The ....Respondent
Secretary And Ors.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 1st March, 2019 P.C. :
Due to paucity of time the matter is adjourned for 22/04/2019. Ad-interim relief if any to continue till then.
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