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Bombay High Court

Raju Bhagwat Jhankar vs The State Of Maharashtra Through The ... on 1 March, 2019

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         WRIT PETITION STAMP NO. 33965 OF 2018

 Raju Bhagwat Jhankar                                      ....Petitioner
             V/S
 The State Of Maharashtra Through The                   ....Respondent

Secretary And Ors.

CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 1st March, 2019 P.C. :

Due to paucity of time the matter is adjourned for 22/04/2019. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 01/03/2019 ::: Downloaded on - 12/03/2019 20:30:06 :::