Supreme Court - Daily Orders
Commissioner Of Income Tax Iii vs A.Suresh Rao on 18 September, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.51 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10484/2014
COMMISSIONER OF INCOME TAX III & ANR. Appellant(s)
VERSUS
A.SURESH RAO Respondent(s)
Date : 18-09-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Appellant(s) Mr. Vikaramjit Banerjee, ASG
Mr. Arijit Prasad, Adv.
Mr. Abhishek, Adv.
Mr. Shubhendu Anand, Adv.
Mr. Siddhartha Sinha, Adv.
Mr. Ayush Anand, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan, Adv.
Ms. Suriti Chowdhary, Adv.
Ms. Mrinal Kanwar, Adv.
Mr. Chyitanya, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on Tuesday, the 25th September, 2018.
(MANISH SETHI) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.09.24 12:35:00 IST Reason: