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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(6) in Rajasthan State Dental Council Rules, 2008

(6)If any objection is made to any voting paper on the ground that it does not comply with the specified requirements or to any rejection by the Returning officer of a voting paper it shall be decided at once by the Returning officer whose decision shall be final.