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State of Gujarat - Section

Section 4 in Gujarat Self financed Schools (Regulation of Fees) Act, 2017

4. Jurisdiction and headquarters of Committee.

(1)The jurisdiction of each Fee Regulatory Committee shall be the zone comprising of such districts as the State Government may, by notification in the Official Gazette, specify.
(2)The headquarters of the Fee Regulatory Committee shall be at such place specified by the Government by notification in the Official Gazette.