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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(2)(c) in Uttrarakhand Waqf Rules, 2017

(c)For the election of Muslim Members of Bar Council of the concerned State or Union Territory under Section 14(1)(b)(iii) of the Act, from the Secretary of State Bar Council;