Section 14(d) in Rules for Delegation of Administrative and Financial Powers, in the Assam Agricultural University, 1982
(d)The B.O.M. shall have powers to sanction expenditure on any service up-to any amount included in the sanctioned budget. However, sanction of the Chancellor shall be required for creation of the any post in the scale of pay the maximum of which exceeds Rs.2500/- p.m.
