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[Cites 0, Cited by 14] [Entire Act]

Union of India - Section

Section 85 in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

85. Penalty for contravention of provisions of Act.

- If any person contravenes any of the provisions relating to payment of compensation or rehabilitation and resettlement, every such person shall be liable to a punishment of six months which may extend to three years or with Fine or with both.