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Madhya Pradesh High Court

Shyamlal Yogi vs Ranbaxy Leboratories Ltd. on 25 August, 2022

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 2477 of 2015 (SHYAMLAL YOGI Vs RANBAXY LEBORATORIES LTD.) Dated : 25-08-2022 Parties through counsel.

The petition is already admitted. No case for out of turn hearing is made out, accordingly I.A.No. 2730/2022 is rejected.

The application for taking documents on record shall be considered at the time of hearing of the petition.

(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 8/25/2022 4:46:12 PM