Section 12(2) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986
(2)The Government may appoint such other persons as it may think fit to assist the Commissioner and thereupon the.Commissioner may authorise one or more of such persons to also exercise all or any of the powers exercisable by him under this Act, and different persons may be authorised to exercise different powers.
