Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 23 in First Statutes of the Indian Institute of Petroleum and Energy, 2018

23. Gifts to the Institute.

- Gift acceptance, Gift processing, Donor rights, Management of funds, Government matching grant, Gift purpose, Naming opportunities shall be as per the Regulations approved by the Board of Governors.