Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(e) in The Haryana Mechanical Vehicles (Bridge Tolls) Act, 1974

(e)"urban road links" means -
(i)portion of existing National Highways lying within towns having a population of 20,000 or more; and
(ii)roads in towns having a population of 20,000 or more connecting the points of the two or more National Highways at the boundary of the town.