Supreme Court - Daily Orders
State Of Orissa vs Amar Chhatoi on 8 December, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.35 COURT NO.4 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).32905-32907/2017
(Arising out of impugned final judgment and order dated 29-06-2017
in WP No. 1593/2014, WP No. 3453/2014 and WP No. 7504/2014 passed
by the High Court Of Orissa At Cuttack)
STATE OF ORISSA & ORS. Petitioner(s)
VERSUS
AMAR CHHATOI ETC. Respondent(s)
Date : 08-12-2017 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Anindita Pujari, AOR
Ms. Kavita Bhardwaj, Adv.
Ms. Sanskriti, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with W.P. (C) No. 100/2011.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.12.09 11:17:48 IST Reason: