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State of Rajasthan - Section

Section 7 in Rajasthan Information Commission (Management) Regulations, 2007

7. Appeal etc. to be in writing.

- Every appeal, application, statement, rejoinder, reply or any other document file before the Commission shall be typed, printed or written neatly and legibly and in double line spacing and the language used therein shall be formal and Civilized and should not be in any way indecent or abusive. The appeal, complaint or an application shall be presented in at least two or more sets in paper book form as prescribed by the Commission from time to time.