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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(3) in Tamil Nadu Elementary Education Act, 1920

(3)The contribution payable to an elementary education fund under sub-sections (1) and (2) shall be in addition to, and not in lieu of, the amount of recurring expenditure incurred from the State funds during the financial year 1920-21 on education in elementary schools under public management situated within the municipality.Budget and Audit