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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Haryana - Subsection

Section 134(3) in Punjab Jail Manual

(3)The Factory Manager shall take rank above the Deputy Superintendent who shall carry out all orders issued by the Factory Manager in regard to matters relating to his department :Provided that the Factory Manager shall not have power to interfere in any way with the administration of management of the Jail in matters not directly connected with the superintendence of the manufactory department thereof.Note - A Factory Manager is appointed to the Lahore Central Jail on a salary of Rs. 400-20-500.