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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(j) in Rajasthan Agricultural University Act, 1962

(j)"Teacher" means a person appointed or recognised by the University for the purpose of imparting instruction or conducting and guiding research [XXX] and includes a person who may be declared by the Statutes to be a teacher:] [Inserted by Act No. 11 of 1988 dated 15-10-1988 [24-7-88]]