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State of Gujarat - Section

Section 65 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

65. Conditions of service.

- Save as otherwise provided by or under this Act, every salaried officer and teacher of the University shall be appointed under a written contract. The contract shall be lodged with the Registrar of the University and a copy thereof shall be furnished to the officer or teacher concerned.