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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(7) in Bihar Registration Rules, 2008

(7)A consolidated gist of all endorsements in Form no-4 of Appendix-A shall be generated on the first page of the registered document below the impression of stamp or on the top of it if the document is on plain paper. The gist shall necessarily contain the name of the Registering Officer date of registration Book number and the page numbers of the Book on which the document has been registered.