Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Tamilnadu - Subsection Section 59(a) in Tamil Nadu Forest Act, 1882 (a)the powers of a Settlement Officer under the [Tamil Nadu Boundaries Act, No. XXVIII of 1860] [This Act was repealed by Tamil Nadu Act IV of 1897. See now the Tamil Nadu Survey and Boundaries Act, 1923 (Tamil Nadu Act VIII of 1923).];
