Securities Appellate Tribunal
Carnation Industries Ltd. & Ors. vs Sebi on 18 August, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date :18.8.2023
Misc. Application No.1769 of 2022
And
Appeal No.107 of 2023
Carnation Industries Ltd. & Ors. ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Dr. S. K Jain, PCS for the Appellant.
Order:
1.Adjourned on the request of the respondent. Since the account of the appellant has been seized only yesterday a request has been made for an early hearing.
2. As prayed, list on 23rd August, 2023.
3. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy 2 of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member RAJALAK Digitally signed by SHMI RAJALAKSHMI 18.8.2023 HARISH HARISH NAIR Date: 2023.08.18 RHN NAIR 12:33:31 +05'30'