Delhi High Court - Orders
Racing Promotions Private Limited vs Ashish Aggarwal on 18 October, 2023
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 474/2019 & CM APPL. 51610/2019, CM APPL. 51611/2019
CM APPL. 52327/2019, CM APPL. 53322/2019, CM APPL.
55549/2019, CM APPL. 1551/2020, CM APPL. 1552/2020
CM APPL. 1615/2020
RACING PROMOTIONS PRIVATE LIMITED ..... Appellant
Through:
versus
ASHISH AGGARWAL ..... Respondent
Through: Mr. K.C. Aggarwal.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 18.10.2023 In view of the Farewell Reference and other events/functions scheduled today, it has not been possible to take-up the matter.
Re-notify on 15th March 2024.
ANUP JAIRAM BHAMBHANI, J OCTOBER 18, 2023/uj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 22:50:54