Gujarat High Court
Rajeshbhai Chandubhai Thakkar vs Religare Finvest Limited on 17 November, 2014
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/CA/11676/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR JOINING PARTY) NO. 11676 of 2014
In
CIVIL APPLICATION NO. 10213 of 2014
In
APPEAL FROM ORDER NO. 380 of 2014
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RAJESHBHAI CHANDUBHAI THAKKAR
AND ANR. ...Applicants
Versus
RELIGARE FINVEST LIMITED
AND ORS. ...Respondents
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Appearance:
MR VIMAL A. PUROHIT, ADVOCATE for the Applicants
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 17/11/2014
ORAL ORDER
Learned advocate for the petitioner states that, office objections shall be removed on or before 21.11.2014. Registry to permit the same.
(PARESH UPADHYAY, J.) Amit/142 Page 1 of 1