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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4) in The West Bengal State Council Of Technical Education Act, 1995.

(4)one shall be teaching staff other than Lecturer in Engineering and Lecturer in Science and Humanities as mentioned in items (2) and (3), to be nominated in such manner as the State Government may determine;
(iv)one representative of the All India Council of Technical Education to be nominated by that Council;
(iva)two representatives of the students of polytechnics, to be nominated by the State Government;
(v)one representative of the Institute of Engineers, India;
(vi)one representative of the Indian Society for Technical Education;
(vii)one representative of the Pharmacy Council of India;
(viii)one representative of the Confederation of Indian Industries (Eastern Region);
(ix)two members of the West Bengal Legislative Assembly nominated by the State Government.