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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Assam - Subsection

Section 59(2)(i) in Assam State Housing Board Act, 1972

(i)All grants, subventions, donations and gifts received from the Central or State Government or a local authority or any individual or body, whether incorporated or not, for all or any of the purposes of this Act; and