Delhi High Court - Orders
Cipla Limited & Anr vs National Pharmaceutical Pricing ... on 11 November, 2024
Author: Manmohan
Bench: Tushar Rao Gedela, Manmohan
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2478/2024, CM APPL. 10149/2024 & CM APPL.
38599/2024
CIPLA LIMITED & ANR. .....Petitioners
Through: Ms. Archana Sahadeva and Mr.
Harshit Bhoi, Advocates (through
VC).
versus
NATIONAL PHARMACEUTICAL PRICING AUTHORITY
& ORS. .....Respondents
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 11.11.2024 List on 06th March 2025.
MANMOHAN, CJ TUSHAR RAO GEDELA, J NOVEMBER 11, 2024 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/11/2024 at 22:27:29