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Delhi High Court - Orders

Cipla Limited & Anr vs National Pharmaceutical Pricing ... on 11 November, 2024

Author: Manmohan

Bench: Tushar Rao Gedela, Manmohan

                                          $~20
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 2478/2024, CM APPL. 10149/2024 & CM APPL.
                                                      38599/2024
                                                      CIPLA LIMITED & ANR.                                                         .....Petitioners
                                                                                         Through:                Ms. Archana Sahadeva and Mr.
                                                                                                                 Harshit Bhoi, Advocates (through
                                                                                                                 VC).
                                                                                         versus

                                                      NATIONAL PHARMACEUTICAL PRICING AUTHORITY
                                                      & ORS.                            .....Respondents
                                                                  Through:

                                                      CORAM:
                                                      HON'BLE THE CHIEF JUSTICE
                                                      HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                         ORDER

% 11.11.2024 List on 06th March 2025.

MANMOHAN, CJ TUSHAR RAO GEDELA, J NOVEMBER 11, 2024 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/11/2024 at 22:27:29