Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 4] [Entire Act] Union of India - Subsection Section 4(a) in Preventive Detention Act, 1950 (a)to be detained in such place under such conditions, including conditions as to maintenance, discipline and punishment for breaches of discipline, as the appropriate Government, may by general or special order specify; and
