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State of West Bengal - Section

Section 1 in The West Bengal University of Health Sciences Act, 2002

1. Short title, extent and commencement.

(1)This Act may be called the West Bengal University of Health Sciences Act, 2002.
(2)It shall extend to the whole of West Bengal.
(3)It shall come into force on such date as that State Government may, by notification in the Official Gazette, appoint.