Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Andhra Pradesh - Section Section 4 in The Andhra Pradesh Prohibition Act, 1995 4. General control of Commissioner over Collectors The Collector shall exercise the powers and perform the functions assigned by or under this Act subject to the general control of the Commissioner.
