Jammu & Kashmir High Court - Srinagar Bench
Villagers Of Pashkum Kargil & Ors vs Unio Of India And Ors on 27 October, 2021
Bench: Chief Justice, Vinod Chatterji Koul
S. No. 20
Regular List
IN THE HIGH COURT OF JAMMU AND KASHMIR & LADAKH
AT SRINAGAR
CJ Court
Case: OWP no. 1826/2017
CM 2146/2019
Villagers of Pashkum Kargil & ors. ....petitioner(s)
Through: Mr. Z. A. Shah, Sr. Advocate with
Mr. A. Hanan, Advocate
v/s
Unio of India and ors. ...respondent(s)
Through:Mr. T. M. Shamsi, ASGI
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
27.10.2021 Shri T. M. Shamsi, Assistant Solicitor General of India, appearing for the respondents, has filed response to the writ petition on behalf of respondent nos. 1 and 2. He prays for and is allowed six weeks time for filing reply on behalf of the respondents 3 and 4.
List on 14.02.2022.
(VINOD CHATTERJI KOUL) (PANKAJ MITHAL) JUDGE CHIEF JUSTICE Srinagar 27.10.2021 YASMEEN, PS YASMEEN RASHID 2021.10.28 10:00 I attest to the accuracy and integrity of this document