Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 223] [Entire Act] State of Kerala - Subsection Section 223(e) in Kerala Panchayat Raj Act, 1994 (e)licence fees on brokers, commission agents, weighmen and measurers practising their calling in such market.
